Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(2) in Orissa Universities Act, 1989 (2)The following shall be the teachers of the University, namely:(i)Professors;(ii)Readers;(iii)Lecturers; and(iv)such other teachers as may be prescribed to be teachers of the University.
