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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Haryana - Subsection

Section 37(2) in Faridabad Complex Administration Building Rules, 1989

(2)The height of such mezzanine or internal balcony shall not be less than 2.3 metres and it shall not be lower than 2.3 metres above the floor level.