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State of Haryana - Section

Section 37 in Faridabad Complex Administration Building Rules, 1989

37. Mezzanine floor. Sections 43(2), 57(2)(m).

(1)A mezzanine floor or internal balcony shall not be permitted unless the height of the room is at least 5.0 metres and such mezzanine floor or balcony do not cover more than 1/3rd of the room area.
(2)The height of such mezzanine or internal balcony shall not be less than 2.3 metres and it shall not be lower than 2.3 metres above the floor level.