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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(4) in U.P. State Universities First Statutes (Age of Superannuation, Scales of Pay and Qualifications of Teachers), 1975

(4)Where a teacher fails to exercise the option in accordance with sub-clause (b) of clause (2), he shall be deemed to have opted for the new scale of pay and shall retire at the age of 60 years.