Section 84A(1)(b) in The U.P. Co-operative Societies Rules, 1968

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State of Uttar Pradesh - Subsection

Section 84A(1)(b) in The U.P. Co-operative Societies Rules, 1968

(b)where the society has as its members co-operative societies and the persons referred to in clauses (c) to (f) of sub-section (1) of Section 17 of the Act, if any,

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State of Uttar Pradesh - Subsection

Section 84A(1)(b) in The U.P. Co-operative Societies Rules, 1968