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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(6) in Bihar Electricity Grid Code, 2010

(6)The SLDC and licensees shall comply with; the directions of Regional Load Despatch Centre in connection with integrated grid operation of the power system or in regard to matter which may affect the operation of the Inter State Transmission System.