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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(3)(d) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017

(d)Accept or voluntary contributions towards Heritage Telangana Heritage Fund for the conservation, restoration, repairs, maintains and other development activities of a heritage structure;