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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttarakhand - Subsection

Section 16(4) in Irrigation Department, Uttaranchal Service of Revenue Subordinate Cadre (Group 'B' and 'C') Rules, 2003

(4)The Head of Department shall then recruit by seniority to the vacant posts, the candidates of the list prepared under sub-clause (2) above.Note. - Such Seenchpryvekshak who have any of the academic qualifications specified in Appendix "C" shall be exempted from this written test.C. Deputy Revenue Officer. - (1) The Superintending Engineer (Karmic) shall prepare a list of all eligible Ziledars, in order of seniority and shall record therein his remarks against each candidate with regard to his suitability for promotion. Reasons shall also be given for not considering a candidates suitable for promotion. He shall also prepare another list in order of merit of candidate whom he considers suitable for promotion. He shall then submit both the lists to the Departmental Promotion Committee consisting of Irrigation Secretary Chairman, Head of the Department, Member and Chief Engineer concerned Member along with the character rolls in personal file if any of the candidates.