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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(o) in Standards of Quality of Service of Basic Telephone Service (Wireline) and Cellular Mobile Telephone Service Regulations, 2009

(o)"Point of Interconnection (POI)" means a mutually agreed upon point of demarcation where the exchange of traffic between the networks of two service providers takes place;