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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(3) in The Orissa (State) Council of Culture Rules, 1990

(3)In the exigencies of circumstances, the Chairman may take such actions as may be required for the furtherance of the objects of the State Council and place the matter before the Board in its next meeting for ratification.