Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Odisha - Subsection Section 38(1) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly (1)A Member who desires an oral answer to his question shall distinguish it by an asterisk. Such a question is called a starred question.
