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[Cites 0, Cited by 0] [Section 27(9)] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(9)(a) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(a)There shall be provided and maintained sufficient utensils, crockery, cutlery, furniture and any other equipment necessary for the efficient running of the canteen. Suitable clean clothes for the employees serving in the canteen shall also be provided and maintained.