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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(9) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(9)
(a)There shall be provided and maintained sufficient utensils, crockery, cutlery, furniture and any other equipment necessary for the efficient running of the canteen. Suitable clean clothes for the employees serving in the canteen shall also be provided and maintained.
(b)The furniture, utensils and other equipment shall be maintained in a clean and hygienic condition. Service counter, if provided, shall have a top of smooth and impervious material. Suitable facilities including an adequate supply of hot water shall be provided for the cleaning of the utensils and equipment.
(c)Food and food material shall be stored in fly proof safe and handled with the help of wooden lables or suitable metal forceps, whichever is convenient. Vessels once used shall be scalded, before being used again.