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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in The Indian Forest Service (Probationers' Final Examination) Regulations, 1968

(1)Every probationer shall, during and at or about the end of the period of training at the Institute, appear at the Final Examination comprising-
(i)written and practical examinations;
(ii)exercises; and
(iii)qualifying tests.