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Union of India - Section

Section 3 in The Indian Forest Service (Probationers' Final Examination) Regulations, 1968

3. Final Examination.

(1)Every probationer shall, during and at or about the end of the period of training at the Institute, appear at the Final Examination comprising-
(i)written and practical examinations;
(ii)exercises; and
(iii)qualifying tests.
(2)The written and practical examinations shall be held as follows :
(i)First year Examination at or about the end of the first year of training at the Institute, and
(ii)Second year Examination at or about the end of the second year of training at the Institute.
(3)Exercises in field work shall be held during the course of training at the Institute and during tours undertaken according to a phased programme.
(4)The Final Examination shall be conducted by the President in the manner laid down in these regulations.
(5)The dates on which and the places at which the various examinations and tests shall be held shall be fixed by the Central Government in consultation with the President.