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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(3) in Head Clerk, Class III, (Departmental Examination) Rules, 2013

(3)* Candidate is granted additional chance, a copy of order is attached.
Place: (Office Seal)
Date :  
* Strike out whichever is not applicable.