Himachal Pradesh High Court
Ratni Devi vs . Himachal Pradesh Ex-Servicemen ... on 19 April, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
.
Ratni Devi vs. Himachal Pradesh Ex-Servicemen Corporation & others alongwith connected matters.
CWP No.2595/2021 alongwith CWP Nos.6086, 7313, 7314, 7354, 7605, 7820, 8313, 8314/2021 CWP No.379, 546 and 629/2022 A 19.4.2022 Present: Mr. T.S. Chauhan, Mr. Ashok Kumar, Mr. K.B. Khajuria, Advocates, for the petitioner(s) in the petition respectively.
Mr. Mukul Sood, Advocate, for respondents-Ex-
Servicemen corporation.
Mr. K.D. Sood, Sr. Advocate with Mr. Het Ram, Advocate, for the newly added respondent-ACC.
Pleadings are not complete. Let needful be done within a period of four weeks, failing which, the petition(s) shall be heard finally on the material available on record.
List on 10th May, 2022.
( Tarlok Singh Chauhan) Judge ( Chander Bhusan Barowalia ) Judge 19th April, 2022 (CS) ::: Downloaded on - 19/04/2022 20:10:13 :::CIS