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[Cites 0, Cited by 0] [Section 63(7)] [Section 63] [Entire Act]

State of Madhya Pradesh - Subsection

Section 63(7)(d) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(d)the voter shall then place the smaller (inner) envelope in Form 19-A containing the E.D. ballot paper, alongwith the declaration in Form 19-C, in the larger (outer) envelope in Form 19-B; close the larger envelope and either hand it over to the Returning Officer personally or send it to him through a messenger or by post, so as to reach the latter before the hour fixed for the commencement of counting of votes.