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[Cites 0, Cited by 0] [Section 52(14)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(14)(c) in Tamil Nadu Co-operative Societies Rules, 1988

(c)The Election Officer shall open the ballot box in the presence of the candidates and their election and counting agents present and the votes shall be counted by or under the supervision of the Election Officer.