Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] Union of India - Subsection Section 28(6) in The Employee's Deposit-Linked Insurance Scheme, 1976 (6)No class of employees or the majority of employees constituting such class shall be granted exemption or permitted to apply out of exemption more than once on each account.
