Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 210] [Entire Act] Union of India - Subsection Section 210(a) in The Coal Mines Regulations, 2011 (a)shall return all unused explosive to the magazine, or where a store or premises is provided under regulation 188, to such store or premises; and
