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Union of India - Section

Section 210 in The Coal Mines Regulations, 2011

210. Duties of shotfirer at the end of his shift.

- Immediately after the end of his shift, the shotfirer-
(a)shall return all unused explosive to the magazine, or where a store or premises is provided under regulation 188, to such store or premises; and
(b)shall record, in a bound paged book kept for the purpose, the quantity or explosive taken, used and returned, the places where shots were fired and the number of shots fired by him, and misfires, if any, and every such entry shall be signed and dated by him.