Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98(2)] [Section 98] [Entire Act] Chota Nagpur Division - Subsection Section 98(2)(b) in Chota Nagpur Tenancy Act, 1908 (b)seven years from the date of the certificate of the final publication of a record-of-rights, when such publication was made before the commencement of this Act,