Bombay High Court
State Of Maharashtra vs Anuj Vasantrao Patil And Anr on 14 June, 2023
Author: Amit Borkar
Bench: Amit Borkar
Board Sr.No.:-9
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. ANTICIPATORY BAIL APPLN. NO. 297 OF 2020
Meenu Mohan ....APPLICANT
V/S
The State Of Maharashtra ....RESPONDENT
WITH CR. APPLICATION NO. 12 OF 2022 State Of Maharashtra ....APPLICANT V/S Shital Dayanand Chavan And Anr ....RESPONDENT WITH CR. APPLICATION NO. 5 OF 2022 State Of Maharashtra ....APPLICANT V/S Prabhawati Arvind Koli ....RESPONDENT WITH CR. APPLICATION NO. 11 OF 2022 State Of Maharashtra ....APPLICANT V/S Hemangi Suresh Shenvi And Ors. ....RESPONDENT WITH CR. APPLICATION NO. 3 OF 2022 Page 1/8 ::: Uploaded on - 14/06/2023 ::: Downloaded on - 15/06/2023 19:26:27 ::: State Of Maharashtra ....APPLICANT V/S Chandrakant Murlidhar Kadam ....RESPONDENT WITH CR. APPLICATION NO. 32 OF 2022 State Of Maharashtra ....APPLICANT V/S Hanmantrao Sahebrao Chavan ....RESPONDENT WITH CR. APPLICATION NO. 33 OF 2022 State Of Maharashtra ....APPLICANT V/S Tanaji Yashwant Mali ....RESPONDENT WITH CR. APPLICATION NO. 14 OF 2022 State Of Maharashtra ....APPLICANT V/S Sanjay Bapusaheb Khot ....RESPONDENT WITH CR. APPLICATION NO. 21 OF 2022 State Of Maharashtra ....APPLICANT V/S Devendra Prakash Bhuskute ....RESPONDENT WITH CR. APPLICATION NO. 27 OF 2022 Page 2/8 ::: Uploaded on - 14/06/2023 ::: Downloaded on - 15/06/2023 19:26:27 ::: State Of Maharashtra ....APPLICANT V/S Kalyan Sitaram Divekar ....RESPONDENT WITH CR. APPLICATION NO. 72 OF 2021 M/s. Gic Housing Finance Ltd., ....APPLICANT V/S The State Of Maharashtra And Ors. ....RESPONDENT WITH CR. APPLICATION NO. 2 OF 2022 State Of Maharashtra ....APPLICANT V/S Satyanarayan Devkaran Sain ....RESPONDENT WITH CR. APPLICATION NO. 24 OF 2022 State Of Maharashtra ....APPLICANT V/S Pankaj Bajirao Thorat And Anr ....RESPONDENT WITH CR. APPLICATION NO. 4 OF 2022 State Of Maharashtra ....APPLICANT V/S Anuj Vasantrao Patil And Anr ....RESPONDENT WITH CR. APPLICATION NO. 26 OF 2022 Page 3/8 ::: Uploaded on - 14/06/2023 ::: Downloaded on - 15/06/2023 19:26:27 ::: State Of Maharashtra ....APPLICANT V/S Sarjerao Bhaskar Patil And Anr ....RESPONDENT WITH CR. APPLICATION NO. 8 OF 2022 State Of Maharashtra ....APPLICANT V/S Shivaji Bhagwat Waghmare ....RESPONDENT WITH CR. APPLICATION NO. 10 OF 2022 State Of Maharashtra ....APPLICANT V/S Abhaysingh Vitthalrao Bhosale ....RESPONDENT WITH CR. APPLICATION NO. 6 OF 2022 State Of Maharashtra ....APPLICANT V/S Akhtar Ramjan Mulla ....RESPONDENT WITH CR. APPLICATION NO. 7 OF 2022 State Of Maharashtra ....APPLICANT V/S Ramdas Gorkhanath Jadhav ....RESPONDENT WITH CR. APPLICATION NO. 29 OF 2022 Page 4/8 ::: Uploaded on - 14/06/2023 ::: Downloaded on - 15/06/2023 19:26:27 ::: State Of Maharashtra ....APPLICANT V/S Natha Rajaram Patil ....RESPONDENT WITH CR. APPLICATION NO. 9 OF 2022 State Of Maharashtra ....APPLICANT V/S Yogesh Vyanketesh Aathale ....RESPONDENT WITH CR. APPLICATION NO. 28 OF 2022 State Of Maharashtra ....APPLICANT V/S Abhijit Rajendra Patil ....RESPONDENT WITH CR. APPLICATION NO. 22 OF 2022 State Of Maharashtra ....APPLICANT V/S Dayanand Mohanrao Chavan ....RESPONDENT WITH CR. APPLICATION NO. 23 OF 2022 State Of Maharashtra ....APPLICANT V/S Rajaram Krishna Nalawade ....RESPONDENT WITH CR. APPLICATION NO. 30 OF 2022 Page 5/8 ::: Uploaded on - 14/06/2023 ::: Downloaded on - 15/06/2023 19:26:27 ::: State Of Maharashtra ....APPLICANT V/S Anil Balasaheb Patil And Anr ....RESPONDENT WITH CR. APPLICATION NO. 25 OF 2022 State Of Maharashtra ....APPLICANT V/S Santosh Shankar Jambhale ....RESPONDENT WITH CR. APPLICATION NO. 31 OF 2022 State Of Maharashtra ....APPLICANT V/S Naimahmad Ibrahim Mulla ....RESPONDENT WITH CR. APPLICATION NO. 19 OF 2022 State Of Maharashtra ....APPLICANT V/S Tushar Pundalik Chopade ....RESPONDENT WITH CR. APPLICATION NO. 13 OF 2022 State Of Maharashtra ....APPLICANT V/S Chandrakant Jagganath Shelar ....RESPONDENT WITH CR. APPLICATION NO. 20 OF 2022 Page 6/8 ::: Uploaded on - 14/06/2023 ::: Downloaded on - 15/06/2023 19:26:27 ::: State Of Maharashtra ....APPLICANT V/S Nanda Anil Mehandale And Anr ....RESPONDENT WITH CR. APPLICATION NO. 15 OF 2022 State Of Maharashtra ....APPLICANT V/S Dr. Vahida Dilkhush Tamboli ....RESPONDENT WITH CR. APPLICATION NO. 109 OF 2020 M/s. Gic Housing Finance Ltd. ....APPLICANT V/S The State Of Maharashtra And Ors ....RESPONDENT WITH CR. APPLICATION NO. 71 OF 2021 Gic Housing Finance Ltd., ....APPLICANT V/S The State Of Maharashtra And Ors. ....RESPONDENT WITH CR. APPLICATION NO. 73 OF 2021 M/s. Gic Housing Finance Ltd., ....APPLICANT V/S The State Of Maharashtra And Ors. ....RESPONDENT Ms. Megha Bajoria i/b Mr. Mandar Goswami for Applicant in ABA/297/2020.
Mrs. Veera Shinde, APP for Respondent/State.
Page 7/8 ::: Uploaded on - 14/06/2023 ::: Downloaded on - 15/06/2023 19:26:27 :::CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 14th June, 2023 P.C. :
Not before the Bench of which Justice Amit Borkar is a member.
( FOR REGISTRAR JUDICIAL - I ) Page 8/8 ::: Uploaded on - 14/06/2023 ::: Downloaded on - 15/06/2023 19:26:27 :::