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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(2)Short-term access shall be allowed if the request can be accommodated by utilising;
(a)Inherent design margins;
(b)Margins available due to variation in power flows and unutilised capacity, if any;
(c)Margins available due to in-built spare capacity in transmission and/or distribution systems created to cater to future load growth.