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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Nagaland - Subsection

Section 34(1)(i) in The Global Open University (Nagaland) Act, 2006

(i)create posts and appoint from time to time, the members of the teaching and non-teaching staff for carrying out the purposes of this Act on such terms and condition prescribed by regulations;