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State of Tamilnadu - Section

Section 21 in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

21. Tools, plants and Spares.

- The Licensee shall ensure availability of proper tools and plants and keep the work places in good condition for carrying out the required repairs/maintenance. Serviceability of tools and plants must be checked periodically and certified for their healthiness. The Licensee shall maintain an inventory of replacement spares required for maintenance purposes at suitable locations. A clear policy may be laid down by the Licensee in this regard and submitted to the Commission for reference.