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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(2)(a) in Orissa Municipal Corporation (Procedure and Conduct of Business) Rules, 2003

(a)Elections to the Standing Committee mentioned in Sub-section (1) of Section 9 of the Act shall be taken up first in the order in which the Standing Committees are mentioned in the said subsection.