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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(iv) in Raksha Shakti University Act, 2009

(iv)[ to develop, conduct and review course curriculum, relating to security matters and other related subjects of knowledge with the Objective of promoting scholarship and excellence;] [Substituted by Gujarat Act No. 14 of 2013, dated 10.4.2013.]