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State of Gujarat - Section

Section 5 in Raksha Shakti University Act, 2009

5. Objects of University.

- The objects of the University shall be as follows, namely:-
(i)to develop an institution in Security Science and Management for bringing about excellence in all functions of security forces;
(ii)to facilitate research in all matters of internal security;
(iii)to extend the benefit of knowledge and skills with regard to law-enforcement agencies thereby contributing to the development of individuals and society;
(iv)[ to develop, conduct and review course curriculum, relating to security matters and other related subjects of knowledge with the Objective of promoting scholarship and excellence;] [Substituted by Gujarat Act No. 14 of 2013, dated 10.4.2013.]
(v)to develop and conduct teaching methodology for security forces thereby encouraging innovation in training;
(vi)to encourage and develop ideas and values enshrined in the Constitution of India to bring about improvement in the working of police and other
(vii)to develop respect for the rule of law and faith in equitable administration;
(viii)to institute career oriented courses through continuing education and practice;
(ix)to carry out research work and organize programmes for better interaction of security forces with people;
(x)to prepare youths of the State for becoming effective and efficient security personnel and to conduct courses and award degrees, diplomas and certificates for the said purpose;
(xi)such other objects, not inconsistent with the provisions of this Act which the State Government may, on application by the University, by notification in the Official Gazette, specify in this behalf.