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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Badri Prasad Khoti on 9 March, 2022

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

1 The High Court Of Madhya Pradesh RP No. 148 of 2021 (THE STATE OF MADHYA PRADESH AND OTHERS Vs BADRI PRASAD KHOTI) Jabalpur, Dated : 09-03-2022 List this case along with R.P.No.1014/2020.

(SANJAY DWIVEDI) JUDGE sushma Signature Not Verified SAN Digitally signed by SUSHMA KUSHWAHA Date: 2022.03.10 15:35:13 IST