Section 71 in Mizoram Liquor (Prohibition and Control) Rules, 2014
71. Endorsement to Motor Vehicle Licencing Authority.
- A person who is proved to be driving vehicle while under the influence of liquor/drink may be sent to motor vehicle licencing authority (District Transport Officer) with all relevant documents for taking action under Section 19(1)(f)(i)(ii) of the Motor Vehicles Act, 1988 read with Rule 21(16) of the Central Motor Vehicles Rules, 1989.
