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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(1) in The Punjab Livestock and Birds Diseases Act, 1948

(1)Every vessel or vehicle used by a common carrier for the transport of [livestock or birds] [Substituted for the word 'animals' by Punjab Act 33 of 1961, Section 4.] shall be cleansed and disinfected periodically in such manner as the [State] Government may by regulations prescribe.