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Union of India - Section
Section 22 in The Indian Administrative Service (Fixation of Cadre Strength) Regulations, 1955
22. [ Uttarakhand] [Substituted by Notification No. G.S.R. 1023(E), dated 30.12.2015]
| Senior Duty Posts under the State Government | 66 | |
| Chief secretary & Chairman UJVNL | 1 | |
| Additional Chief Secretary & IDC/FRDC | 1 | |
| Principal Secretary to Government | 2 | |
| Principal Secretary, Personnel, GAD, SAD, HRD Vigilance &Chief Electoral Officer | 1 | |
| Principal Secretary, Home Jail & Home Guards | 1 | |
| Chairman Board of Revenue | 1 | |
| Principal Secretary Forests & Rural DevelopmentCommissioner | 1 | |
| Principal Secretary Industry Commerce & Civil Aviation | 1 | |
| Principal Secretary Social Welfare, Women Empowerment &Child Development, Minority Welfare | 1 | |
| Resident commissioner | 1 | |
| Secretary to Government | 4 | |
| Secretary Rural Development & Panchayati Raj | 1 | |
| Secretary, Home & Disaster management | 1 | |
| Secretary,Forest & watershed | 1 | |
| Secretary, IT Science & Technology | 1 | |
| Secretary PWD | 1 | |
| Secretary Health, Medical Education, Food & Supplies | 1 | |
| Secretary, Transport, Urban Development & Housing | 1 | |
| Secretary Sports & Youth Welfare | 1 | |
| Secretary, Irrigation Minor Irrigation & Drinking Water | 1 | |
| Secretary to Governor | 1 | |
| Secretary to Chief Minister | 1 | |
| Commissioner Garhwal & Rural Development Commissioner | 1 | |
| Commissioner Kumaon & Director ATI | 1 | |
| Secretary Finance & Excise | 1 | |
| Secretary Power | 1 | |
| Secretary, Tourism and Ecotourism & CEO TourismDevelopment Board | 1 | |
| Director Industries & MD SIDCUL | 1 | |
| Commissioner, Labour and Director, Training & Employment &DG Education | 1 | |
| Director, Cultural & Sports | 1 | |
| Transport Commissioner & MD Transport Corporation | 1 | |
| Director General, Information & Public Relation (DIPR) | 1 | |
| Registrar, Co-operatives, Commissioner Excise, Taxes & IGStamps & Registration | 1 | |
| District Magistrate | 13 | |
| Additional Secretary | 10 | |
| Vice Chairman MDDA (Mussoorie Dehradun development Authority) | 1 | |
| Chief Development Officer | 4 | |
| Municipal Commissioner, Municipal Corporation Dehradun | 1 | |
| 1. | Total Senior Duty Posts | 66 |
| 2. | Central Deputation Reserve not exceeding 40% of item 1 above | 26 |
| 3. | State Deputation Reserve not exceeding 25% of item 1 above | 16 |
| 4. | Training Reserve not exceeding 3.5% of item 1 above | 02 |
| 5. | Leave Reserve and Junior Posts Reserve not exceeding 16.5% ofitem 1 above | 10 |
| 6. | Posts to be filled by promotion under Rule 8 of The IndianAdministrative Service(Recruitment) Rules, 1954 not exceeding 331/3% of item 1,2,3 & 4 | 36 |
| 7. | Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) | 84 |
| Total Authorized Strength | 120 |