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Union of India - Section

Section 22 in The Indian Administrative Service (Fixation of Cadre Strength) Regulations, 1955

22. [ Uttarakhand] [Substituted by Notification No. G.S.R. 1023(E), dated 30.12.2015]

  Senior Duty Posts under the State Government 66
Chief secretary & Chairman UJVNL 1
Additional Chief Secretary & IDC/FRDC 1
 
  Principal Secretary to Government 2
Principal Secretary, Personnel, GAD, SAD, HRD Vigilance &Chief Electoral Officer 1
Principal Secretary, Home Jail & Home Guards 1
Chairman Board of Revenue 1
Principal Secretary Forests & Rural DevelopmentCommissioner 1
Principal Secretary Industry Commerce & Civil Aviation 1
Principal Secretary Social Welfare, Women Empowerment &Child Development, Minority Welfare 1
 
  Resident commissioner 1
Secretary to Government 4
Secretary Rural Development & Panchayati Raj 1
Secretary, Home & Disaster management 1
Secretary,Forest & watershed 1
Secretary, IT Science & Technology 1
Secretary PWD 1
Secretary Health, Medical Education, Food & Supplies 1
Secretary, Transport, Urban Development & Housing 1
Secretary Sports & Youth Welfare 1
Secretary, Irrigation Minor Irrigation & Drinking Water 1
Secretary to Governor 1
Secretary to Chief Minister 1
Commissioner Garhwal & Rural Development Commissioner 1
Commissioner Kumaon & Director ATI 1
Secretary Finance & Excise 1
Secretary Power 1
Secretary, Tourism and Ecotourism & CEO TourismDevelopment Board 1
 
  Director Industries & MD SIDCUL 1
Commissioner, Labour and Director, Training & Employment &DG Education 1
Director, Cultural & Sports 1
Transport Commissioner & MD Transport Corporation 1
Director General, Information & Public Relation (DIPR) 1
Registrar, Co-operatives, Commissioner Excise, Taxes & IGStamps & Registration 1
District Magistrate 13
Additional Secretary 10
Vice Chairman MDDA (Mussoorie Dehradun development Authority) 1
Chief Development Officer 4
Municipal Commissioner, Municipal Corporation Dehradun 1
 
1. Total Senior Duty Posts 66
2. Central Deputation Reserve not exceeding 40% of item 1 above 26
3. State Deputation Reserve not exceeding 25% of item 1 above 16
4. Training Reserve not exceeding 3.5% of item 1 above 02
5. Leave Reserve and Junior Posts Reserve not exceeding 16.5% ofitem 1 above 10
6. Posts to be filled by promotion under Rule 8 of The IndianAdministrative Service(Recruitment) Rules, 1954 not exceeding 331/3% of item 1,2,3 & 4 36
7. Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) 84
  Total Authorized Strength 120