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[Cites 0, Cited by 0] [Section 164(3)] [Section 164] [Entire Act]

State of Tamilnadu - Subsection

Section 164(3)(a) in Tamil Nadu Co-operative Societies Rules, 1988

(a)The officer authorised shall be under the administrative control of the Registrar in so far as his actions relate to the exercise of the powers and discharge of the function under section 120. He shall have his tour programme, in this regard approved by the Registrar and shall submit reports regarding execution then and there to the Registrar.