Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104(2)] [Section 104] [Entire Act] State of Andhra Pradesh - Subsection Section 104(2)(a) in Andhra Pradesh Panchayat Raj Act, 1994 (a)fees for the use of, or for the right to expose goods for sale in such market;