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[Cites 17, Cited by 0]

Bombay High Court

Sandu Developers vs The Municipal Corporation Of Greater ... on 9 July, 2019

Bench: S.C. Dharmadhikari, G.S. Patel

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 1968 OF 2014

 M/s. Kamla Foundation (vile Parle) And 2       ....Petitioner
 Others
            V/S
 Municipal Corporation Of Greater Mumbai And ....Respondent

Another WITH WRIT PETITION NO. 851 OF 2015 M/s. Ekta Supreme Corporation And Anr. ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.

WITH WRIT PETITION NO. 400 OF 2015 Supreme Mega Constructions Llp ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.

WITH WRIT PETITION NO. 451 OF 2015 M/s.p.r.estates And Anr ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors Page 1/12 ::: Uploaded on - 09/07/2019 ::: Downloaded on - 10/07/2019 04:06:41 ::: WITH WRIT PETITION NO. 1351 OF 2015 Supreme Mega Constructions Llp ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.

WITH WRIT PETITION NO. 461 OF 2015 Kashmira Reality Pvt. Ltd. ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 2 Others WITH WRIT PETITION NO. 513 OF 2015 M/s. R.s. Builders ....Petitioner V/S The Municipal Corp. Of Greater Mumbai And 3 ....Respondent Ors.

WITH WRIT PETITION NO. 177 OF 2015 M/s. P.r. Estates And Anr. ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.

WITH WRIT PETITION NO. 508 OF 2015 Page 2/12 ::: Uploaded on - 09/07/2019 ::: Downloaded on - 10/07/2019 04:06:41 ::: Shubham Dynamic Real Estate Developers Llp ....Petitioner V/S Municipal Corp. Of Greater Mumbai And 3 Ors. ....Respondent WITH WRIT PETITION NO. 2684 OF 2015 M/s Tridhaatu Realty And Infra Pvt Ltd ....Petitioner V/S The Municipal Corporation Of Gr.mumbai And ....Respondent 3 Ors WITH WRIT PETITION NO. 466 OF 2015 Dhoot Developers Private Limited ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 2 Ors.

WITH WRIT PETITION NO. 709 OF 2015 M/s. Mayfair Housing ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.

WITH WRIT PETITION NO. 785 OF 2015 M/s Nav Chitrakoot Apt And Phatu Nihalani ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors Page 3/12 ::: Uploaded on - 09/07/2019 ::: Downloaded on - 10/07/2019 04:06:41 ::: WITH WRIT PETITION NO. 192 OF 2015 Vibgyor Homes Pvt Ltd ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors WITH WRIT PETITION NO. 566 OF 2015 Supreme Mega Constructions Llp ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.

WITH WRIT PETITION NO. 2579 OF 2014 Ecopadvelopers Llp ....Petitioner V/S Te Municipal Corpoaton Of Greate Mumbai ....Respondent And 2 Ors.

WITH WRIT PETITION NO. 3091 OF 2014 Ahalya Sarosh Katrak And 3 Ors. ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 2 Ors.

WITH WRIT PETITION NO. 355 OF 2015 Page 4/12 ::: Uploaded on - 09/07/2019 ::: Downloaded on - 10/07/2019 04:06:41 ::: M/s. R.s. Builders ....Petitioner V/S The Municipal Corporation Of Gr. Mumbai And ....Respondent 2 Ors WITH WRIT PETITION NO. 2638 OF 2014 Raja Construction Co. ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors WITH WRIT PETITION NO. 2742 OF 2013 M/s. Mayfair Housing ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And Ors WITH WRIT PETITION NO. 2777 OF 2013 Mayfair Housing Private Ltd. ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent & 3 Ors WITH WRIT PETITION NO. 2775 OF 2013 Mayfair Housing Private Limited ....Petitioner V/S The Municipal Corporation Of Greater Mumbai Page 5/12 ::: Uploaded on - 09/07/2019 ::: Downloaded on - 10/07/2019 04:06:41 ::: & 3 Ors WITH WRIT PETITION NO. 1316 OF 2015 M/s. Kashmira Realtors And Another ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Others WITH WRIT PETITION NO. 976 OF 2014 Mayfair Housing Private Limited ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.

WITH WRIT PETITION NO. 802 OF 2014 Mayfair Housing Private Limited ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And Ors WITH WRIT PETITION NO. 830 OF 2015 M/s Shetusha Engineers And Constructors Pvt. ....Petitioner Ltd. And 1 Anr.

V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.

....Respondent Page 6/12 ::: Uploaded on - 09/07/2019 ::: Downloaded on - 10/07/2019 04:06:41 ::: WITH WRIT PETITION NO. 1982 OF 2013 Mayfair Housing Private Ltd. ....Petitioner V/S The Municiapl Corporation Of Greater Mumbai ....Respondent And 3 Ors.

WITH WRIT PETITION LODGING NO. 768 OF 2014 Mayfair Housing Pvt.ltd And Anr ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 2 Ors.

WITH WRIT PETITION NO. 390 OF 2015 Mayfair Housing Private Limited ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.

WITH WRIT PETITION NO. 389 OF 2015 Indo Borax Infrastructure Private Limited And ....Petitioner Anr.

V/S The Municipal Corporation Of Greater Mumbai ....Respondent 3 Ors.

WITH WRIT PETITION NO. 178 OF 2015 Page 7/12 ::: Uploaded on - 09/07/2019 ::: Downloaded on - 10/07/2019 04:06:41 ::: Kanch Co-operative Hsg. Soc. Ltd. And Anr ....Petitioner V/S Municipal Corporation For Greater Mumbai And ....Respondent 3 Ors.

WITH WRIT PETITION NO. 2563 OF 2015 M/s Tridhaatu Realty And Infra Pvt Ltd ....Petitioner V/S The Municipal Corporation Of Gr.mumbai And ....Respondent 3 Ors WITH WRIT PETITION NO. 2547 OF 2015 M/s Sandu Developers ....Petitioner V/S The Municipal Corporation Of Gr.mumbai And ....Respondent 3 Ors WITH WRIT PETITION NO. 2856 OF 2015 Sandu Developers ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.

WITH WRIT PETITION NO. 2504 OF 2014 Mayfair Housing Private Limited ....Petitioner V/S The Municipal Corporation Of Greater Mumbai Page 8/12 ::: Uploaded on - 09/07/2019 ::: Downloaded on - 10/07/2019 04:06:41 ::: And 3 Ors.

WITH WRIT PETITION NO. 699 OF 2015 Mayfair Housing Private Limited ....Petitioner V/S The Municipal Corporaion Of Greater Mumbai ....Respondent And 3 Ors.

WITH WRIT PETITION NO. 2912 OF 2015 M/s. Ekta Supreme Corporation And Anr ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 9 Ors WITH WRIT PETITION NO. 3098 OF 2015 M/s. Sajj Developers And Anr ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors WITH WRIT PETITION NO. 1522 OF 2016 Dhoot Developers Private Limited ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 2 Ors.

WITH ....Respondent Page 9/12 ::: Uploaded on - 09/07/2019 ::: Downloaded on - 10/07/2019 04:06:41 ::: WRIT PETITION NO. 912 OF 2016 M/s. Hitesh Enterprises ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.

WITH WRIT PETITION NO. 1931 OF 2016 Verona Builders Pvt.ltd. ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.

WITH NOTICE OF MOTION (WRIT PETITION) NO. 380 OF 2016 In WRIT PETITION 1004 OF 2016 Shri Sati Builders And Developers Pvt. Ltd. ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 3 Ors.

WITH WRIT PETITION NO. 1389 OF 2016 M/s.a.p.properties ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors WITH WRIT PETITION NO. 2348 OF 2016 Page 10/12 ::: Uploaded on - 09/07/2019 ::: Downloaded on - 10/07/2019 04:06:41 ::: M/s. Marshal Corporation ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors WITH WRIT PETITION NO. 1004 OF 2016 Shri Sati Builders And Developers Pvt. Ltd. ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 3 Ors.

WITH WRIT PETITION NO. 392 OF 2015 Mayfair Housing Private Limited ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And3 Ors.

WITH WRIT PETITION NO. 485 OF 2016 Shivranjani Properties Llp ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors WITH WRIT PETITION NO. 1395 OF 2017 K And M Sheltors Private Ltd. ....Petitioner V/S Municipal Corporation Of Greater Mumbai And Page 11/12 ::: Uploaded on - 09/07/2019 ::: Downloaded on - 10/07/2019 04:06:41 ::: 3 Ors.

WITH WRIT PETITION NO. 802 OF 2015 Teerraferma Developers Llp ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.





        CORAM :                S.C. DHARMADHIKARI &
                               G.S. PATEL, JJ
      DATE :                   9th July, 2019
 P.C. :

Due to paucity of time the matter is adjourned.Ad-interim relief if any to continue till then. Stand over to 25/07/2019.

( ASSOCIATE ) ....Respondent Page 12/12 ::: Uploaded on - 09/07/2019 ::: Downloaded on - 10/07/2019 04:06:41 :::