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[Cites 1, Cited by 42]

Himachal Pradesh High Court

Kalit Puri & Ors. vs . State Of H.P. & Ors. Alongwith on 27 July, 2022

Bench: Tarlok Singh Chauhan, Sandeep Sharma

Kalit Puri & Ors. vs. State of H.P. & Ors. alongwith connected matters.

CWP No. 2581 of 2019, COPC No. 91 of 2018, CWPOA No. 190 of 2020, CWP No. 1218 of 2021, .

LPA No. 78 of 2022 and CWP No. 474 of 2022 CWP Nos. 2581 of 2019, COPC No. 91 of 2018 , CWPOA No. 190 of 2020 and CWP No. 474 of 2022 27.07.2022 Present: Mr. Sanjeev Bhushan Senior Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner(s) in respective petitions.

Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Shiv Pal Manhans, Mr. Vinod Thakur, Additional Advocates General, Mr. r Yudhvir Singh Thakur, Mr. Bhupinder Thakur, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer for the respondents- State.

Mr. Kunal Verma, Advocate, for respondents No. 6 and 7 in CWP No. 2581 of 2019 Mr. Adarsh K. Vashisht, Advocate, for respondents No. 8 to 11 in CWP No. 2581 of 2019 Mr. I.S. Narwal, Advocate, for respondents No. 12 & 14 in CWP No. 2581 of 2019 Mr. K.D. Shreedhar, Senior Advocate with Ms. Sneh Bhimta & Mr. R.L. Verma, Advocates, for the applicants/proposed respondents in CMP No. 12159 of 2022.

Ms. Shalini Thakur, Advocate, for respondent No.2 in CWPOA No. 190 of 2020.

Mr. Umesh Kanwar, Advocate, for respondent No. 3 in CWP No. 474 of 2022.

CWP No. 1218 of 2021

Mr. Dilip Sharma Senior Advocate with Mr. Manish Sharma, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Shiv Pal Manhans, Mr. Vinod ::: Downloaded on - 27/07/2022 20:11:18 :::CIS ...2...

Thakur, Additional Advocates General, Mr. Yudhvir Singh Thakur, Mr. Bhupinder Thakur, .

Deputy Advocates General and Mr. Rajat Chauhan, Law Officer for the respondents- State.

Mr. K.D. Shreedhar, Senior Advocate with Mr. Sunil Mohan Goel and Ms. Sneh Bhimta, Advocates for respondent No.3.

LPA No. 78 of 2022

Mr. Ajay Vaidya, Senior Additional Advocate General for the appellants.

List on 24th August, 2022, before the Regular Bench. In the meanwhile, pleadings be completed.

(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge 27th July, 2022 (himani) ::: Downloaded on - 27/07/2022 20:11:18 :::CIS