Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 159A(1)] [Section 159A] [Entire Act]

State of West Bengal - Subsection

Section 159A(1)(c) in The Howrah Municipal Corporation Act, 1980

(c)to fill up such unwholesome waterbody: