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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Rajasthan - Subsection

Section 60(3) in First Statutes of the University of Udaipur

(3)The Heads of subject matter departments with their staff will plan the research projects and carry them out subject to approval, general control, and co-ordination of Director of Agricultural Experiment Station. Each staff member will be responsible to the Departmental Head for the planning, execution, and report of his research project.