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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2) in The Bangalore Metro Railway (General) Rules, 2011

(2)The following places in particular, shall have restricted access in addition to other places as notified from time to time by the order of Authorised officer, namely:-
(a)traction substation;
(b)auxiliary substation;
(c)signaling equipment room;
(d)telecommunication equipment room;
(e)uninterrupted power supply room;
(f)station control room;
(g)operation control centre;
(h)backup control centre;
(i)depot control centre;