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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in Public Debt (Annuity Deposit Certificates) Rules, 1966

(2)They shall apply to a Government security in the form of an Annuity Deposit Certificate issued under sub-clause (a) (iv) of clause (2) of Section 2 of the Act read with Rule 4 of the Public Debt Rules, 1946.