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[Cites 0, Cited by 0] [Section 1(20)] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(20)(e) in The Andhra Pradesh Panchayat Raj (Functions of Panchayat Secretary) Rules, 2002

(e)He shall assist in maintaining and up keeping of information boards, black boards and the assets in the village.