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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(20) in The Andhra Pradesh Panchayat Raj (Functions of Panchayat Secretary) Rules, 2002

(20)He should maintain:-
(a)Crop coverage and assist in reconciliation of high estimates of crop coverage with Azmoish figure for reconciling the crop areas for Crop Insurance Scheme.
(b)He should assist Agricultural Department in implementing its programmes and disseminate extension information.
(c)He shall do Joint Azmoish of Crops.
(d)He shall assist in maintenance of agricultural statistics.
(e)He shall assist in maintaining and up keeping of information boards, black boards and the assets in the village.
(f)He shall assist in giving information to the concerned officials about any black market sales of seeds, fertilizers and pesticides.
(g)He shall assist in maintenance of House-hold Data of Weavers both within and outside Co-operation fold and their economic status.
(h)He shall issue Dependency Certificate for Handloom Weavers if any desired.
V. Co-ordinative Functions :