Section 8(2) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017
(2)(a)The term of office of an ex-officio member shall continue so long as he holds the office by virtue of which he is a member.(b)The term of office of a member nominated under clauses (d), (e), (f) and (g) of sub-statute (1) above shall be two years from the 1st day of January of the year in which he is nominated.
