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Union of India - Section

Section 2 in The Information Technology (Guidelines for Cyber Cafe) Rules, 2011 - Process of Registration

2.

The Registration Agency shall, after verifying the completeness of the form, register the cyber cafe with a unique registration number. The registration number shall be an alphanumeric code of eight characters with first two characters as the State or Union Territory code as specified in Schedule-II annexed and next six digits as running serial number. For instance, a cyber cafe registered in Maharashtra may have registration number as MH001234.