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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(1)(h) in Tamil Nadu Music and Fine Arts University Act, 2013

(h)[ principal of Kalaikaveri Fine Arts College, Tiruchirappalli.] [Inserted by Act No. 16 of 2016, dated 14.09.2016, publish dated 15.09.2016.]