Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(i) in The Rajasthan Financial Corporation (Staff) Regulations, 1958 (i)"Compensatory allowance" means an allowance granted to meet expenditure necessitated by the special circumstances in which duty is performed.
