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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(3)(a) in Haryana Service of Engineers, Group A, Public Works (Buildings and Roads) Department Act, 2010

(a)Executive Engineer, unless he has rendered five years Service as an Assistant Executive Engineer and has passed departmental examination as provided in section 15: