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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(3) in Haryana Service of Engineers, Group A, Public Works (Buildings and Roads) Department Act, 2010

(3)A member of the Service shall not be eligible for promotion to the rank of -
(a)Executive Engineer, unless he has rendered five years Service as an Assistant Executive Engineer and has passed departmental examination as provided in section 15:
Provided that an officer who has rendered six years or more Service as an Assistant Executive Engineer shall, unless he is considered unsuitable for promotion, be given preference for such promotion over an eligible Group B officer;
(b)Superintending Engineer, unless he has rendered seven years Service as an Executive Engineer;
(c)Chief Engineer, unless he has rendered three years Service as Superintending Engineer;
(d)Engineer-in-Chief, unless he has rendered two years Service as Chief Engineer:
Provided that if, it appears to be necessary to promote an officer who has successfully completed his probation, in public interest, the Government may, for reasons to be recorded in writing, either generally for a specified period or in any individual case, reduce the period specified in clauses (a), (b), (c) or (d) to such an extent, as it may deem proper.